LexGHULAM MOHAMMED,P.SWAROOP REDDY
118 recorded High Court judgment(s) · 2008–2010
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 118 |
Disposal nature
| DISPOSED OF NO COSTS | 36 |
| DISMISSED NO COSTS | 30 |
| ALLOWED NO COSTS | 23 |
| DISMISSED | 16 |
| WITHDRAWN | 7 |
| DISMISSED AS ABATED | 2 |
| ALLOWED REMAND NO COSTS | 2 |
| PARTLY ALLOWED NO COSTS | 1 |
Recent judgments
- K.B.Ramulu v. The Chief Engineer (Project), N.S.R.s.Project, — Telangana High Court (2010-11-15)
- The Commissioner, v. Shri. P.Anjaneya Rao — Telangana High Court (2010-11-10)
- The Commissioner, v. M. Venkataramana — Telangana High Court (2010-11-10)
- The Commissioner v. Smt. N. Bhagyavathi — Telangana High Court (2010-11-10)
- C.Satyanarayana Murthy v. The Government of AP., rep.by its Principal — Telangana High Court (2010-11-10)
- The Commissioner v. Sri N.P. Ratnakar — Telangana High Court (2010-11-10)
- The Commissioner, v. Shri. V.Raguram, — Telangana High Court (2010-11-10)
- The Commissioner, v. Shri M.B.G.Tilak — Telangana High Court (2010-11-10)
- G.John Moshea v. The Government of Andhra Pradesh, — Telangana High Court (2010-11-10)
- The Commissioner, v. P. Prakash Rao — Telangana High Court (2010-11-10)