LexGHULAM MOHAMMED,NOOTY RAMAMOHANA RAO
597 recorded High Court judgment(s) · 2001–2012
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 597 |
Disposal nature
| DISMISSED NO COSTS | 296 |
| DISMISSED | 65 |
| ALLOWED NO COSTS | 58 |
| DISPOSED OF NO COSTS | 53 |
| WITHDRAWN | 34 |
| DISMISSED FOR DEFAULT | 33 |
| DISMISSED AS INFRUCTUOUS | 26 |
| PARTLY ALLOWED NO COSTS | 19 |
Recent judgments
- Sri Vijaya Bhavani Adarsha Mahila Mandali Sujatha Nagar v. The Commissioner of Endowments, — Telangana High Court (2012-04-04)
- Atluri Kasturi Bai v. The Government of Andhra Pradesh, — Telangana High Court (2012-04-04)
- P.Ravindranath v. The Govt., of A.P., rep. by its Secretary Endowments — Telangana High Court (2012-04-04)
- Potluri Rama Swamy v. The Joint Collector — Telangana High Court (2012-04-04)
- M/s.Amritha Orchards Pvt. Ltd., v. The Deputy Commissioner, Endowments Departments, — Telangana High Court (2012-04-04)
- B.Ranga Rao, v. The Deputy Commissioner (Endowments), — Telangana High Court (2012-04-04)
- Vallepu Chinna Reddappa, v. The Union of India, Rep. by the Law Secretary, — Telangana High Court (2012-04-04)
- Atluri kasturi Bai v. The Government of Andhra Pradesh — Telangana High Court (2012-04-04)
- P. Subba Rao v. The Commissioner, — Telangana High Court (2012-04-04)
- Sri Raghunadha Swamy Temple, v. The Government of Andhra Pradesh — Telangana High Court (2012-04-04)