LexGHULAM MOHAMMED,N.RAVI SHANKAR
163 recorded High Court judgment(s) · 2010–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 163 |
Disposal nature
| DISMISSED NO COSTS | 72 |
| DISPOSED OF NO COSTS | 24 |
| WITHDRAWN | 20 |
| ALLOWED NO COSTS | 18 |
| DISMISSED | 16 |
| CLOSED NO COSTS | 7 |
| DISMISSED AS INFRUCTUOUS | 3 |
| PARTLY ALLOWED NO COSTS | 2 |
Recent judgments
- K. Suresh Kumar v. Sri B. Sambob, — Telangana High Court (2011-11-25)
- R. SIMHACHALAM v. The Government of AP rep by its Prl Secretary — Telangana High Court (2011-10-21)
- K.Anantha Reddy v. Government of Andhra Pradesh, represented by its — Telangana High Court (2011-03-04)
- P.V. Ramapathi Rao v. The Government of A.P., repby its Special — Telangana High Court (2011-03-04)
- K. Anantha Reddy v. Government of Andhra Pradesh, rep. by its Secretary — Telangana High Court (2011-03-04)
- K.Anantha Reddy v. Government of Andhra Pradesh, represented by its — Telangana High Court (2011-03-04)
- Girijan Cooperative Corporation Ltd., v. District Consumer Disputes Redressal — Telangana High Court (2011-03-04)
- M. Ravisankar Sesh S/o M.S.R. Prasada Rao v. M.Laxmikanth, — Telangana High Court (2011-03-04)
- Mainampati Bhumaiah v. Mainampati Narasimulu — Telangana High Court (2011-03-04)
- The Govt. of A.P., rep.by its Special Chief Secretary, v. Sri M.Laxmikanth, — Telangana High Court (2011-03-04)