LexGHULAM MOHAMMED,K.S.APPA RAO
272 recorded High Court judgment(s) · 2010–2012
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 271 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISMISSED NO COSTS | 136 |
| DISPOSED OF NO COSTS | 32 |
| ALLOWED NO COSTS | 30 |
| WITHDRAWN | 22 |
| DISMISSED | 18 |
| DISMISSED AS INFRUCTUOUS | 10 |
| DISMISSED FOR DEFAULT | 8 |
| PARTLY ALLOWED NO COSTS | 7 |
Recent judgments
- Lanka Sri Satya Valli v. Lanka Venkata Subrahmanya Sarma — Telangana High Court (2012-04-04)
- Lanka Sri Satya Valli Devi v. Lanka Venkata Subramanya Sarma — Telangana High Court (2012-04-04)
- Lanka Sri Satya Valli Devi v. Lanka Venkata Subramanya Sarma — Telangana High Court (2012-04-04)
- Nava Bharat Ventures Limited,(formerly nava Bharat ferro v. Guduri V.N. Someswara Rao, — Telangana High Court (2012-04-03)
- Suryanarayana Rupavathy v. Arumugam Manokaran Rajesh — Telangana High Court (2012-04-03)
- Peri Shankar Rajesh v. Peri Padmapriya — Telangana High Court (2012-04-03)
- Alekya Yalamanchili v. Dheeraj Koneru — Telangana High Court (2012-04-03)
- Thokala Venkayamma v. Narra Singaiah — Telangana High Court (2012-04-02)
- Smt Devi Niket Pillai, v. Niket N Pillai, — Telangana High Court (2012-04-02)
- Murali Krishna Chakrala v. Smt Suman Chakrala , P. Suman Raghavan — Telangana High Court (2012-03-30)