GHULAM MOHAMMED,K.G.SHANKAR

640 recorded High Court judgment(s) · 2010–2012

Courts

Disposal nature

Recent judgments

• The Depot Manager, v. The Presiding Officer, Industrial Tribunal-cum-Labour Court, — Telangana High Court (2012-01-05)
• The A.P.S.R.T.C., v. M.R. Krishna, — Telangana High Court (2012-01-05)
• The Regional Manager, APSRTC, v. K. Vinkataiah — Telangana High Court (2012-01-05)
• U.Ramanjaneyulu, S/o Siddalingappa, v. The District Colelctor, Anantapur, — Telangana High Court (2012-01-05)
• Mohd.Janimiya, v. APSRTC rep., by its Regional Manager, Hyderabad City — Telangana High Court (2012-01-05)
• M. Sujatha v. K.Swarnalatha — Telangana High Court (2012-01-04)
• The District Cooperative Central Bank Ltd. v. M.Ranganatha Prasad — Telangana High Court (2012-01-04)
• P. Muntaj begum v. Sri Subba Reddy — Telangana High Court (2011-10-14)
• M.Chiranjeevulu v. Sri D.Ajay Kishore, — Telangana High Court (2011-10-14)
• P.V. Radha Krishna v. K. Siva Prasad — Telangana High Court (2011-09-23)