GHULAM MOHAMMED,G.CHANDRAIAH
168 recorded High Court judgment(s) · 2008–2012
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 168 |
Disposal nature
| DISPOSED OF NO COSTS | 76 |
| DISMISSED NO COSTS | 39 |
| DISMISSED | 24 |
| ALLOWED NO COSTS | 15 |
| WITHDRAWN | 7 |
| CLOSED NO COSTS | 3 |
| COMPROMISE | 1 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- K. Mahesh , K. Sri Ranga Nayakulu v. Sri T.Sunil Chowdary — Telangana High Court (2012-01-27)
- Sri M. Venkatesu, v. Sri M. Sampath, — Telangana High Court (2011-12-03)
- N.Subrahmanyam, v. SRI T.S. APPA RAO,IAS, Principal Secretary, — Telangana High Court (2011-12-03)
- The Secretary, General Administration Department v. Sri.B.Ramaiah, IAS, — Telangana High Court (2011-07-28)
- M/s. Maytas Properties Ltd. v. AP. State consumer Disputes Redressal Commission — Telangana High Court (2011-07-28)
- The Government of Andhra Pradesh, v. Sri. Mohd Ashfaq Ahmed Khan, — Telangana High Court (2011-07-28)
- Porika Karamchand, S/o.Roopa, aged 42 Yrs, v. Prohibition AND Excise Superintendent, — Telangana High Court (2011-07-28)
- M/s.Maytas Properties Ltd v. Andhra Pradesh Consumer Disputes Redressal Commission — Telangana High Court (2011-07-28)
- The Divisional Forest Officer v. Mula Harikrishna — Telangana High Court (2011-07-28)
- S.Chandra Rao, v. Visakhapatnam Port Trust represented by its — Telangana High Court (2011-07-28)
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