GHULAM MOHAMMED,G.BHAVANI PRASAD

575 recorded High Court judgment(s) · 2006–2012

Courts

Disposal nature

Recent judgments

• Shaik Abdul Kalam Azad v. Smt. V. ANASUYA DEVI — Telangana High Court (2012-03-30)
• Dr. Ms. Gopalakrishna S/o Shri MK Srinivasa Murthy, v. shri Pradeep Kumar — Telangana High Court (2012-03-22)
• R.Vishnu Kumar v. MR. WILLAM CARRY, — Telangana High Court (2012-01-20)
• S. Narsimhulu Naidu v. V. Raja Sekhar — Telangana High Court (2011-12-23)
• Marrapu Rami Naidu, v. SRI L.V. SUBRAHMANYAM,The Secretary, Government of AP, — Telangana High Court (2011-12-23)
• A. Shankar Reddy v. Sri MVPC Sastry I.A.S, — Telangana High Court (2011-09-16)
• Swarna Sridevi v. L. Prem Chandra Reddy — Telangana High Court (2011-09-16)
• B.D.Prasad v. The Principal Secretary, IANDCAD Department — Telangana High Court (2011-09-16)
• Mr. G.S. Brahmaji Rao v. Mr. G.V. Mallikarjuna Rao — Telangana High Court (2011-09-16)
• Dr. Smt. M.L. Nagamani Ammal v. Sri L.V.Subramanam , IAS, — Telangana High Court (2011-09-16)