LexGHULAM MOHAMMED
1,597 recorded High Court judgment(s) · 2001–2012
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 1595 |
| Andhra Pradesh High Court | 2 |
Disposal nature
| DISMISSED NO COSTS | 535 |
| PARTLY ALLOWED NO COSTS | 340 |
| ALLOWED NO COSTS | 271 |
| DISPOSED OF NO COSTS | 231 |
| DISMISSED | 107 |
| WITHDRAWN | 30 |
| DISMISSED AS INFRUCTUOUS | 26 |
| ORDERED | 19 |
Recent judgments
- Solam Bodaiah, v. Sri Ravindra Nath — Telangana High Court (2012-03-30)
- The New India Assurance Company Limited v. R. Basava Raju — Telangana High Court (2012-03-30)
- Srinivasa Rao v. Jayanthi — Telangana High Court (2012-03-30)
- Wg. Cmdr. S.V. Prasad v. Sri Praveen Kumar, IAS — Telangana High Court (2012-03-21)
- The New India Assurance Company Limited v. Patnam Ramaiah — Telangana High Court (2012-03-21)
- Govind V.Shah v. Smt. Manoranjani — Telangana High Court (2012-03-21)
- D.V.V.S.Kali Vara Prasad v. D.Nagalakshmi (Mutyala) — Telangana High Court (2012-03-21)
- Mohd. Hussain, v. Janab Shaik Habeebuddin Ahmed — Telangana High Court (2012-03-21)
- Nazeer Fathima v. The Assistant General Manager — Telangana High Court (2012-02-17)
- P.Venkata Ramanamma , Indira Devi, (Died) v. S.P. Eswar Rao, — Telangana High Court (2011-12-30)