LexGHULAM MOHAMMED,C.V.RAMULU
564 recorded High Court judgment(s) · 2006–2010
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 563 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISMISSED NO COSTS | 290 |
| ALLOWED NO COSTS | 101 |
| DISPOSED OF NO COSTS | 66 |
| DISMISSED AS INFRUCTUOUS | 39 |
| CLOSED NO COSTS | 30 |
| DISMISSED | 19 |
| WITHDRAWN | 7 |
| (unspecified) | 4 |
Recent judgments
- S. Venkata Lakshmamma v. Dr. Mandapal — Telangana High Court (2010-07-02)
- Md Muzaffer ahmed v. Sri Dr D Chapma, MBBS, — Telangana High Court (2010-06-04)
- R.Veerabhadram v. Sri N V Ramana Reddy — Telangana High Court (2010-04-23)
- Dr.R.Meena Kumari v. State of A.P. rep. by its Principal Secretary, — Telangana High Court (2010-04-23)
- B.T.Ashok v. K.M.Nimza — Telangana High Court (2010-04-23)
- Ashok v. Mr. Mohammed Shaikh Iqbal, IPS — Telangana High Court (2010-03-12)
- Ch. Chinna Babu v. Sri A K Tigidi IAS — Telangana High Court (2010-03-12)
- A.Babu Prasad Rao, v. The Superintendent of Police, — Telangana High Court (2010-02-26)
- Sri Khaja Ghousuddin, Retired as Accounts Officer, v. B.Vijaya Laxmi — Telangana High Court (2010-02-05)
- R. Madhava Rao S/o Veerabhadraiah v. SRI AJAY MISHRA, IAS — Telangana High Court (2010-01-29)