GHULAM MOHAMMED,B. SUDERSHAN REDDY

62 recorded High Court judgment(s) · 2002–2005

Courts

Disposal nature

Recent judgments

• The Transmission Corporation of A.P.Ltd., v. M/s.Sagar Sugars AND Allied Products Ltd., — Telangana High Court (2005-10-24)
• The Singareni Colliries Co. Oficers Coopeerative Society Ltd v. Huda — Telangana High Court (2005-09-23)
• THE SINGARENI COLLEREIS OFFICER v. HYD URBAN DEVE AUTHORITY HYDAND14 ORS — Telangana High Court (2005-09-23)
• C.Mallesh Rao v. The Collector (LA) — Telangana High Court (2004-12-03)
• Toddy Tappers Cooperative Society v. The Commissioner of Prohibition and Excise — Telangana High Court (2004-09-24)
• Mohd.JahangirPasha,S/o Late Mohd. Shrfuddin, v. Secunderabad Cantonment Board, — Telangana High Court (2004-09-24)
• B.V. Krishna Kumar, S/o. B.N. Venkata Narasimloo, v. V. Padma Rao, W/o. V. Laxmaiah, — Telangana High Court (2004-07-16)
• Uttar Pradesh State Road Transport Corporation, v. M/s. K.L. Hi-Tech Secure Print Ltd., — Telangana High Court (2004-07-15)
• Kakumanu Rayelu v. Meda Anjaiah — Telangana High Court (2004-07-12)
• Komarapu Chiranjeevulu, S/o. k. Bayanna, v. Eastern Power Distribution Company of Andhra Pradesh Ltd., — Telangana High Court (2004-07-09)