GHULAM MOHAMMED,B.SESHASAYANA REDDY

322 recorded High Court judgment(s) · 2005–2011

Courts

Disposal nature

Recent judgments

• Chava Lakshmi Kumari , Kandipati Lakshmi Kumari, v. Chava Venkata Nagarjuna Kumar, — Telangana High Court (2011-12-30)
• N.Thimmappa, v. The Govt., of A.P., — Telangana High Court (2011-09-30)
• G. Anuradha, Spl. Vidya Volunteer (under suspension) v. Sri Srihari, The District Educational Officer, — Telangana High Court (2011-09-30)
• Dr. P. Sathaiah v. The Government of Andhra Pradesh — Telangana High Court (2011-02-18)
• P. Rajender Reddy, v. The Government of Andhra Pradesh, — Telangana High Court (2011-02-18)
• I. Janardhan v. Ms. Janaki Kondapi, IAS — Telangana High Court (2011-02-18)
• T S Praveen Kumar v. Sri Suresh Chanda IAS — Telangana High Court (2011-02-18)
• K. Mohan Reddy S/o K. Rosi Reddy, v. The Secretary, Andhra Pradesh Public Service — Telangana High Court (2011-02-18)
• N Brahmanandam v. Sri Nagarjuna Reddy — Telangana High Court (2010-11-19)
• The Government of A.P. rep. by its Director, v. N.Brahmanandam — Telangana High Court (2010-11-19)