LexGHANDIKOTA SRI DEVI,VIPIN SINHA
188 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 188 |
Disposal nature
| Disposed off/Decided on merits | 135 |
| Allowed/Partly Allowed on merits | 38 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 8 |
| Dismissed on merits | 7 |
Recent judgments
- ROSHAN AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-21)
- SHYAM ALIAS MAHDEV SAHANI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-21)
- RANJANA GUPTA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-21)
- ANU KUMAR @ ANOOP AND 8 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-21)
- KAMAL KISHOR GUPTA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-21)
- SHOYEB v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-21)
- SHIV NARAYAN AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-21)
- DEEPAK ALIAS DEEPU AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-12-21)
- NEERAJ v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-21)
- RAMSARAN AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-21)