GHANDIKOTA SRI DEVI
290 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 290 |
Disposal nature
| Allowed/Partly Allowed on merits | 206 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 51 |
| Disposed off/Decided on merits | 20 |
| Dismissed on merits | 13 |
Recent judgments
- PANKAJ @ VEERBHAN v. State of U.P. — Allahabad High Court (2019-05-08)
- UMA SHANKAR KATIYAR v. State of U.P. — Allahabad High Court (2019-05-08)
- LOKESH PIPPAL @ LOKESH KUMAR v. State of U.P. — Allahabad High Court (2019-05-08)
- HIFZURRAHMAN ALIAS ABDUL RAHMAN v. State of U.P. — Allahabad High Court (2019-05-08)
- BABITA DEVI v. State of U.P. — Allahabad High Court (2019-05-08)
- MOHIT YADAV @ KARU v. State of U.P. — Allahabad High Court (2019-05-08)
- SATISH KUMAR v. State of U.P. — Allahabad High Court (2019-05-08)
- RIZWAN KURAISHI v. State of U.P. — Allahabad High Court (2019-05-08)
- SANDEEP MITTAL v. State of U.P. — Allahabad High Court (2019-05-08)
- RAHUL v. State of U.P. — Allahabad High Court (2019-05-08)
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