LexGENERAL VIDE OFFICE NON-COMPLIANCE
173 recorded High Court judgment(s) · 1990–2019
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 173 |
Disposal nature
| DISPOSED | 54 |
| ALLOWED | 51 |
| D.F.D. FOR NON APPEARANCE | 26 |
| WITHDRAWN | 21 |
| DISMISSED | 8 |
| CONVERTED | 6 |
| REJECTED | 3 |
| D.F.D. (PRE-EMPTORY) | 2 |
Recent judgments
- SMT. HITESHWARI DEVI and ORS. v. SATYA NARAYAN PRASAD and ORS. — Patna High Court (2019-05-09)
- Bihar Non Gazetted Primary Teachers Association Sub Divisional v. The State Of Bihar and Ors — Patna High Court (2018-09-18)
- Shailendra Kumar Singh v. The State Of Bihar and Ors — Patna High Court (2018-07-19)
- The State Of Bihar Through District Magistrate- Cum- Collector, Bhojpur At Arrah and Anr v. Jai Nath Prasad — Patna High Court (2018-06-18)
- Uma Shankar Prasad v. The State Of Bihar and Ors — Patna High Court (2018-04-23)
- Nagendra Choudhary v. The State Of Bihar and Ors — Patna High Court (2018-04-16)
- Prashant Kumar Priyadarshi v. The State Of Bihar and Ors — Patna High Court (2018-03-28)
- The Management Of Ashok Paper Mills Ltd. v. The State Of Bihar and Anr — Patna High Court (2018-01-25)
- Nand Kishore Singh v. The State Of Bihar and Ors — Patna High Court (2017-10-28)
- NASHRUL HAQUE v. SUNIL KUMAR VERMA — Patna High Court (2017-08-19)