GEETHA K.B

60 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• SMT GOURAWWA W/O SHIVAPUTRAPPA ALLANNAVAR v. SMT GANGAVVA W/O SHIVASHANKAR CHOULAGI — Karnataka High Court (2026-04-21)
• SMT VIDYA CHINNAKAR W/O SATYANARAYAN CHINNAKAR v. SATYANARAYAN S/O VENKANNA ALIAS VENKATESH CHINNAKAR — Karnataka High Court (2026-04-07)
• BABA ENTERPRISES SHOP v. ASHWIN SALES CORPORATION — Karnataka High Court (2026-03-24)
• SMT PARAWWA W/O. MALLAPPA SOUNSUDDI v. MAYAPPA S/O. SIDDAPPA KATTIKAR, — Karnataka High Court (2026-03-23)
• SHANTAVVA W/O MALLAPPA HARTI, v. SHAILAGY W/O SHANKARAPPA MUDAGALLA — Karnataka High Court (2026-03-02)
• REKHA W/O JOTIBA KADAM, v. PRAMOD S/O MARUTI CHAVAN, — Karnataka High Court (2026-02-13)
• THE DIVISIONAL CONTROLLER, v. HONNURSWAMY K. — Karnataka High Court (2026-02-13)
• THE DIVISIONAL CONTROLLER, v. THIPPESWAMY. K. — Karnataka High Court (2026-02-13)
• THE DIVISIONAL CONTROLLER, v. K. AMBANNA — Karnataka High Court (2026-02-13)
• THE DIVISIONAL CONTROLLER, v. VEERESHAPPA K. — Karnataka High Court (2026-02-13)