LexGAUTAM KUMAR CHOUDHARY
55 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 55 |
Disposal nature
| Dismissed as Withdrawn | 15 |
| Disposed Off | 14 |
| Dismissed | 11 |
| Allowed | 6 |
| Closed | 3 |
| Disposed Off As Infractous | 2 |
| Disposed of as Withdrawn | 2 |
| Allowed with modification | 1 |
Recent judgments
- The Commissioner Of Income Tax Central v. Ms Mishrilall Jain And Sons — Jharkhand High Court (2026-03-13)
- The Commissioner Of Income Tax Central v. Ms Mishrilall Jain And Sons — Jharkhand High Court (2026-03-13)
- COMMISSIONER OF INCOME TAX CE v. SHRI TILAK RAJ AJMANI — Jharkhand High Court (2026-03-13)
- THE COMMISSIONER OF INCOME TAX CENTRAL v. SRI TILAK RAJ AJMANI PROPRIETOR MS RANCHI TENT HOUSE — Jharkhand High Court (2026-03-13)
- The Pr Commissioner Of Income Tax v. Ms Keder Nath Khandewal — Jharkhand High Court (2026-03-13)
- THE COMMISSIONER OF INCOME TAX CENTRAL v. SRI TILAK RAJ AJMANI PROPRIETOR MS RANCHI TENT HOUSE — Jharkhand High Court (2026-03-13)
- COMMISSIONER OF INCOME TAX CE v. SHRI TILAK RAJ AJMANI — Jharkhand High Court (2026-03-13)
- The Commissioner Of Income Tax Central v. Ms Mishrilall Jain And Sons — Jharkhand High Court (2026-03-13)
- COMMISSIONER OF INCOME TAX CENTRAL v. M/S JHARKHAND LIQUOR PVT.LTD. — Jharkhand High Court (2026-03-13)
- COMMISSIONER OF INCOME TAX,PAT v. M/S.ADHARSHILA STRUCTURE PVT.L — Jharkhand High Court (2026-03-13)