GAUTAM KUMAR CHOUDHARY

2,067 recorded High Court judgment(s) · 2021–2026

Courts

Jharkhand High Court

2067

Allowed	685
Dismissed	389
Disposed Off	354
Dismissed as Withdrawn	242
Rejected	194
Dissmiss For Default/Non-Prosecution	49
Dropped	36
Dismissed AS Infractous	26

AVNEESH GUPTA v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-03-12)
ANIL YADAV v. STATE OF JHARKHAND — Jharkhand High Court (2026-03-12)
ROHIT MANJHI ALIAS ROHIT KUMAR MANJHI ALIAS ROHIT YADAV v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-03-12)
BINOD GOPE v. SMT. RINA DEVI — Jharkhand High Court (2026-03-12)
SINA YADAV v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-03-12)
ANAND KUMAR v. BARA LAL GOVIND NATH SAHDEO — Jharkhand High Court (2026-03-12)
VIKASH YADAV ALIAS VIKASH KUMAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-03-12)
SACHIN KUMAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-03-11)
SONU KUMAR GAUR v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-03-11)
MD. SUKHAL @ MAJUD v. STATE OF JHARKHAND — Jharkhand High Court (2026-03-11)