GAUTAM CHOWDHARY

21,680 recorded High Court judgment(s) · 2019–2026

Courts

Allahabad High Court

21680

Allowed/Partly Allowed on merits	11926
Disposed off/Decided on merits	6129
Dismissed on merits	2062
Dismiss other than merit(DD/Non Prosec./Abated)	895
DISMISSED AS INFRUCTUOUS	307
(unspecified)	260
DISMISSED AS WITHDRAWN	54
Cases not falling above	24

ARVIND KUMAR MISHRA AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
SARVESH AND 3 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
SUNIL AND 3 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
BANNO NISHA v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-13)
PANKAJ DUBEY v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-13)
WALIULLAH AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
SANJEEV KUMAR SINGH ALIAS SANJEEV SINGH AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
ASHUTOSH DWIVEDI v. STATE OF U.P. AND ANR — Allahabad High Court (2026-05-11)
KRISHN JI AND 2 OTHERS v. STATE OF U.P. — Allahabad High Court (2026-05-11)
JITENDRA KUMAR SAHU v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-11)