GAUTAM CHOWDHARY

45 recorded High Court judgment(s) · 2025–2025

Courts

Allahabad High Court

Disposed off/Decided on merits	22
Allowed/Partly Allowed on merits/Granted	9
DISMISSED AS INFRUCTUOUS	7
Dismissed on merits/Rejected	4
DISMISSED AS WITHDRAWN	2
Dismiss other than merit(DD/Non Prosec./Abated)	1

MIRZA SHOYAB BEG v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-12-12)
VINAY KUMAR SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-12-12)
SMT. MONI PAL and ANOTHER v. STATE OF U.P. and OTHERS — Allahabad High Court (2025-12-12)
ANJANI KUMAR TRIPATHI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-12-12)
VAKIL AHMAD v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-12-12)
SUSHIL KUMAR JAISWAL v. STATE OF U.P. THRU. ITS PRIN. SECY. HOME DEPTT. LKO. AND ANOTHER — Allahabad High Court (2025-12-12)
PAPPU @ MOHAMMAD AFZAL and ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME. LKO and ANOTHER — Allahabad High Court (2025-12-11)
RAM ACHAL PATWA v. STATE OF U.P. AND ORS. — Allahabad High Court (2025-12-11)
RAJESH PRATAP SINGH and ANOTHER v. STATE OF U.P. and OTHERS — Allahabad High Court (2025-12-11)
SHAILENDRA SINGH v. STATE OF U.P. and ANOTHER — Allahabad High Court (2025-12-11)