LexGAUTAM CHOURDIYA
7,138 recorded High Court judgment(s) · 2018–2022
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 7138 |
Disposal nature
| ALLOWED | 4142 |
| WITHDRAWN | 1071 |
| DISMISSED | 753 |
| PARTLY ALLOWED | 689 |
| REJECTED | 181 |
| DISPOSED OFF | 181 |
| DISSMISS FOR DEFAULT/NON-PROSECUTION | 29 |
| ABATED | 24 |
Recent judgments
- SHEKHAR GURDE v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-07-01)
- ASPHAK ALI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-07-01)
- LACHHINDER RATHIYA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-30)
- BHIKHAM KHANDE v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-30)
- DHAJARAM SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-30)
- PUNNURAM KHANDE v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-30)
- KUNJAN GUPTA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-30)
- AKASH ATHLANI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-30)
- HRIDYANAND GUPTA @ BABLU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-30)
- PAWAN SINGH v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-30)