LexGAURI GODSE
2,847 recorded High Court judgment(s) · 2022–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 2847 |
Disposal nature
| Disposed Off | 1603 |
| Dismissed | 326 |
| DISPOSED OFF | 244 |
| Allowed | 237 |
| DISMISSED | 176 |
| Disposed off as Withdrawn | 84 |
| APPLICATION ALLOWED | 58 |
| Withdrawn | 32 |
Recent judgments
- BALLAL MAHADEV CHANDRACHUD v. C. S. PARDESHI — Bombay High Court (2025-11-27)
- SHAMRAO MARUTI SHELKE (THROUGH POA ASHOK SHAMRAO SHELKE) v. KRISHNA BABU GAVALI AND ORS. — Bombay High Court (2025-08-14)
- SHRI. BALASAHEB SHANKARRAO SHINDE(DECD. THR. LRS) SMT. MALAN BALASAHEB SHINDE and ORS. v. SHRI. SHRIRANG PANDURANG NALAVADE(SINCE DECD. THR. LRS) SHRI. MAHADEO SHRIRANG NALAVADE and ORS. — Bombay High Court (2025-08-14)
- pandurang Ganpati Lokare v. Balu Dashrath Lokare and ors — Bombay High Court (2025-08-14)
- BALU JALINDAR SHINDE AND OTHERS v. JALINDAR LAXMAN SHINDE AND OTHERS — Bombay High Court (2025-08-14)
- SANGITA HINDURAO GALVE AND ANR v. PUJA NITESH GALVE AND ANR — Bombay High Court (2025-08-14)
- JAGANNATH SHANKAR SHINDE v. PANDURANG NAMADEV SHINDE — Bombay High Court (2025-08-14)
- J.B.DHANE(DECEASED)HEIRS TARUBAI J.DHANE and ORS. v. VAIJAYANTABAI JAYSINGH JADHAV(THROUGH HER LEGAL and REPRESENTATIVES) JAGANNATH JAISINGH JADHAV and — Bombay High Court (2025-08-14)
- J.B.DHANE(DECEASED)HEIRS TARUBAI J.DHANE and ORS. v. VAIJAYANTABAI JAYSINGH JADHAV(THROUGH HER LEGAL and REPRESENTATIVES) JAGANNATH JAISINGH JADHAV and — Bombay High Court (2025-08-14)
- VILAS VISHNUPANT LOKARE v. NANASAHEB HAMBIRRAO AND ORS. — Bombay High Court (2025-08-14)