GAURANG KANTH

252 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• M/S LAULS LIMITED v. NATIONAL INSURANCE CO & ORS — Delhi High Court (2023-07-14)
• NATIONAL INSURANCE CO. LTD. v. SATENDER & ORS. — Delhi High Court (2023-07-14)
• NATIONAL INSURANCE CO v. SURENDER SINGH ANAND & ORS — Delhi High Court (2023-07-14)
• SHIV KALI @ BHARTI v. SHYAM NARAYAN YADAV & ORS. — Delhi High Court (2023-07-13)
• MOHINDER SINGH v. D.T.C. & ANR — Delhi High Court (2023-07-13)
• NATIONAL INSURANCE CO LTD v. LRS OF SUKHBIR SINGH — Delhi High Court (2023-07-13)
• CAPT. AMIT KUMAR YADAV v. UNION OF INDIA AND ORS. — Delhi High Court (2023-07-11)
• LUICE M JACOB v. UNION OF INDIA & ORS — Delhi High Court (2023-07-11)
• HDFC ERGO GENERAL INSURANCE CO LTD v. MAM KAUR & ORS (RELIANCE GENERAL INSURANCE CO LTD) — Delhi High Court (2023-07-11)
• MRS. ROSELINE WILSON AND ORS. v. ARCHAEOLOGICAL SURVEY OF INDIA AND ORS. — Delhi High Court (2023-07-11)