GAURANG KANTH

2,628 recorded High Court judgment(s) · 2022–2026

Courts

Calcutta High Court

2628

DISMISSED AS WITHDRAWN	1039
DISPOSED	1034
DISMISSED	265
DISMISSED FOR DEFAULT	169
ALLOWED	46
DISMISSED AS NOT PRESSED	28
DISMISSED FOR NON PROSECUTION	21
DISMISSED AS INFRACTUOUS	7

BHABANI SEN AND ANR v. DHAVAL JAIN, IAS, THE COMMISSIONER, KMC AND ORS — Calcutta High Court (2026-05-22)
BLA INFRASTRUCTURE PRIVATE LIMITED v. SREI EQUIPMENT PRIVATE LIMITED — Calcutta High Court (2026-05-22)
GARIA MITALI SANGHA AND ANR v. SUMIT GUPTA MUNICIPAL COMMISSIONER KMC — Calcutta High Court (2026-05-22)
KRISHNA AVAAS PRIVATE LIMITED v. GOPAL TIWARI AND ANR — Calcutta High Court (2026-05-22)
BLA INFRASTRUCUREPRIVATE LIMITED v. SREE EQUIPMENT FINANCE LIMITED — Calcutta High Court (2026-05-22)
BLA INFRASTRUCTURE PRIVATE LIMITED v. SREI EQUIPMENT FINANCE LIMITED — Calcutta High Court (2026-05-22)
BLA INFRASTRUCTERE PRIVATE LIMITED v. SREI EQUIPMENT FINANCE LIMITED — Calcutta High Court (2026-05-22)
TIRUPATI FUELS PRIVATE LIMITED v. M.S.T.C. LIMITED — Calcutta High Court (2026-05-22)
AZIZUR RAHAMAN v. RANJAN DAS, EXECUTIVE ENGINEER BUILDING, KMC — Calcutta High Court (2026-05-22)
FORMULA NEXT EXPRESS PRIVATE LIMITED AND ANR. v. UGRO CAPITAL LIMITED — Calcutta High Court (2026-05-22)