GARIMA PRASHAD,SARAL SRIVASTAVA

114 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• DR. HARESH KUMAR SINGH v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-13)
• ISLAMUDDIN v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2026-05-13)
• DHARMENDRA v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2026-05-13)
• SINGHAL & SONS AND ANOTHER v. THE STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-13)
• M/S DS ENTERPRISES v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2026-05-13)
• SMT. VANDANA SINGH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-13)
• SANTOSH GUPTA v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2026-05-13)
• MUNNESH KUMAR v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2026-05-11)
• SMT. KALAWATI v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-11)
• BRAHAM DEV UPADHYAY v. REGISTRAR GENERAL, HIGH COURT ALLAHABAD AND 3 OTHERS — Allahabad High Court (2026-05-11)