GARIMA PRASHAD,NEERAJ TIWARI

21 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• ISHWAR CHANDRA AND 3 OTHERS v. STATE OF U.P. AND 8 OTHERS — Allahabad High Court (2026-03-18)
• VINAY KUMAR JAIN v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-03-18)
• PRAMOD KUMAR TIWARI v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-03-18)
• M/S NARENDRA ROADLINES PVT. LTD. AND ANOTHER v. UNION OF INDIA THRU SECY. AND OTHERS — Allahabad High Court (2026-03-18)
• RAM BHARAT @ RAM BHARAT SINGH YADAV v. STATE OF U.P. AND 11 OTHERS — Allahabad High Court (2026-03-18)
• DEEPAK YADAV v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-03-18)
• RAMCHANDAR PAL v. STATE OF U.P. AND 11 OTHERS — Allahabad High Court (2026-03-18)
• BRAHMCHARINI DR. REKHA JAIN v. STATE OF UTTAR PRADESH AND 3 OTHERS — Allahabad High Court (2026-03-18)
• RUKMESH GUPTA AND 23 OTHERS v. STATE OF UP AND 2 OTHERS — Allahabad High Court (2026-03-18)
• M/S RIYA CONSTRUCTION AND 2 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-03-18)