GANNAMANENI RAMAKRISHNA PRASAD

6,483 recorded High Court judgment(s) · 2022–2026

Courts

Andhra Pradesh High Court

6483

DISPOSED OF NO COSTS	2310
WITHDRAWN	1180
ALLOWED NO COSTS	1068
DISMISSED	595
CLOSED NO COSTS	408
DISPOSED OF AS INFRUCTUOUS	408
DISMISSED AS NON PROSECUTION	282
DISMISSED AS INFRUCTUOUS	98

Raja Bar and Restaurant v. The state of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-07)
STANTON MEMORIAL TELUGU BAPTAIST CHURCH v. THE STATE OF AP — Andhra Pradesh High Court (2026-05-07)
Shaik Baji, v. State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-07)
KOPPOLU HANUMANTHA RAO v. THE STATE OF AP — Andhra Pradesh High Court (2026-05-06)
KETHA VENKATA RAMANA REDDY v. AZAY JAIN-IAS — Andhra Pradesh High Court (2026-05-06)
Smt. Mancie Vijaya Sri, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-06)
Smt. K. Vijaya, v. Prl.Secy., Muni.Admin.dept., State of A.P., — Andhra Pradesh High Court (2026-05-06)
MUNGOTI MURALI MOHAN v. THE STATE OF AP — Andhra Pradesh High Court (2026-05-06)
KONERU KATHYAYINI DEVI v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-06)
BURRAMUKKU BUTCHI REDDY v. STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-06)