GANESH RAM MEENA

12,877 recorded High Court judgment(s) · 2021–2026

Courts

Disposal nature

Recent judgments

• RAGHUVEER DAAN BARETH S/O SHRI BHANWARDAN BARETH B/C BARETH v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
• SURESH KUMAR SHARMA S/O RICHPAL SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
• JAIPUR DEVELOPMENT AUTHORITY v. SURESH BUGALIA S/O SHRI BALJEET SINGH BUGALIA — Rajasthan High Court (2026-05-27)
• M/S MANIPAL ENERGY AND INFRATECH LIMITED v. AJMER VIDYUT VITRAN NIGAM LIMITED (AVVNL) — Rajasthan High Court (2026-05-27)
• RISHAB RANJAN @ RISHAB RANJAN S/O SHRI DILEEP KUMAR CHAUDHARY v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
• SIKANDAR KHAN S/O SH. MEHBOOB KHAN v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
• SMT DHAPLI AND ORS v. STATE OF RAJASTHAN AND ANR — Rajasthan High Court (2026-05-26)
• DR HARI NARAYAN LOHIYA v. SMT SHAKUNTALA DEVI — Rajasthan High Court (2026-05-26)
• ANITA PATODIA v. STATE OF RAJASTHAN AND ANR — Rajasthan High Court (2026-05-22)
• SANTOSH S/O BHANWARLAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-22)