GAJENDRA KUMAR

4,962 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

4962

Allowed/Partly Allowed on merits	2392
Disposed off/Decided on merits	2104
Dismissed on merits	182
Dismiss other than merit(DD/Non Prosec./Abated)	122
DISMISSED AS WITHDRAWN	81
DISMISSED AS NOT PRESSED	54
DISMISSED AS INFRUCTUOUS	16
(unspecified)	11

HOSHIYAR SINGH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-05)
MANOJ KUMAR v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-05)
LALA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-05)
YUSUF KHAN v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-05)
RAKESH AND 2 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-05)
MOHD SONU AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-05)
SUBHASH @ BHUDEV BANSAL AND 5 OTHERS v. STATE OF U.P.AND 3 OTHERS — Allahabad High Court (2023-12-05)
SHRAFAT AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-04)
RAM MILAN v. STATE OF U.P.AND ANOTHER — Allahabad High Court (2023-12-04)
OMPAL AND 2 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-04)