LexG.YETHIRAJULU
2,935 recorded High Court judgment(s) · 1997–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 2933 |
| Andhra Pradesh High Court | 2 |
Disposal nature
| ALLOWED NO COSTS | 925 |
| DISPOSED OF NO COSTS | 856 |
| DISMISSED NO COSTS | 370 |
| ORDERED | 348 |
| DISMISSED | 227 |
| DISMISSED FOR DEFAULT | 52 |
| DISMISSED AS INFRUCTUOUS | 44 |
| PARTLY ALLOWED NO COSTS | 41 |
Recent judgments
- M/S National Insurance Company Limited, v. Katikala Sudhakar — Telangana High Court (2011-02-15)
- Smt.K.Venkat Narasamma v. The A.P.S.R.T.C. — Telangana High Court (2010-07-21)
- Shaik Jaina Bibi, v. Kinjarapu Chalapathi Rao Naidu, — Telangana High Court (2009-12-10)
- Kamalakar, v. Pandiral Jyotsna, — Telangana High Court (2009-01-30)
- Gokaraju Satyanarayana Raju, v. The State of Andhra Pradesh, — Telangana High Court (2009-01-30)
- Podila Bhasker v. The State of A.P., — Telangana High Court (2009-01-30)
- Ravella Lakshminarayana, v. State of A.P., — Telangana High Court (2009-01-30)
- B.Shankar, v. The State of A.P., — Telangana High Court (2009-01-30)
- Mohammed Abdul Raheem Ansari v. The State — Telangana High Court (2009-01-30)
- Syed Amjad, v. The State of Andhra Pradesh, — Telangana High Court (2009-01-30)