LexG.V.SEETHAPATHY
5,291 recorded High Court judgment(s) · 2001–2012
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 5290 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| ALLOWED NO COSTS | 1381 |
| DISPOSED OF NO COSTS | 1303 |
| DISMISSED NO COSTS | 831 |
| DISMISSED | 580 |
| WITHDRAWN | 326 |
| DISMISSED AS INFRUCTUOUS | 264 |
| ORDERED | 175 |
| DISMISSED FOR DEFAULT | 151 |
Recent judgments
- BONDADA VENKATA RADHA RAMANA GUPTA v. SMT. PALURI CHITTEMMA — Telangana High Court (2012-11-27)
- BONDADA VENKATA RADHA RAMANA GUPTA v. SMT. PALURI JAGADAMBA — Telangana High Court (2012-11-27)
- Palla Apparao v. Gudala Baburao — Telangana High Court (2012-11-15)
- M/s. Y. Narayanamurthy Registered Firm v. Food Corporation of India — Telangana High Court (2012-11-15)
- K. Suryanarayana v. Sri Raja Dantuluri Anantha Venkata Atchutayamma — Telangana High Court (2012-11-14)
- Chintapalati Ramakrishnam Raju (died) v. Chintalapati Viswanadha Raju. — Telangana High Court (2012-11-09)
- Chakali Somanna v. V.Krishna , Krishna Murthy — Telangana High Court (2012-11-09)
- Vissamsetti Rama Mohana Rao v. Vissamsetti Leela Venkata Kanaka Gupta — Telangana High Court (2012-11-09)
- Sanka Chandrasekhara Rao v. Sanka Bangaramma — Telangana High Court (2012-11-09)
- R.Vijayandar reddy S/o. Late R.Venugopal Reddy v. Yogoda Satsanga Society of India — Telangana High Court (2012-11-09)