LexG SRI DEVI
12,999 recorded High Court judgment(s) · 2019–2022
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 12999 |
Disposal nature
| DISPOSED OF NO COSTS | 3914 |
| ALLOWED NO COSTS | 3421 |
| DISMISSED AS INFRUCTUOUS | 2134 |
| DISMISSED | 1453 |
| WITHDRAWN | 961 |
| PARTLY ALLOWED NO COSTS | 564 |
| DISMISSED AS NON PROSECUTION | 277 |
| DISMISSED NO COSTS | 133 |
Recent judgments
- Baske Venkataiah (Since Deceased) and 3 others v. The Land Acquisition Officer and Revenue Divisional Officer AND 82 others — Telangana High Court (2022-09-16)
- Aduri Anil Kumar Reddy v. Thadishetty Vidhyasaigar — Telangana High Court (2022-09-16)
- Nekkanti Thulasi Kumari v. Suthamraju Lalitha — Telangana High Court (2022-09-16)
- Aduri Anil Kumar Reddy v. Thadishetty Vidhyasatgar — Telangana High Court (2022-09-16)
- Karne Kondalu v. M/ s Shriram City Union Finance Ltd — Telangana High Court (2022-09-02)
- THE A.P STATE ROAD TRANSPORT CORPORATION v. TATIKONDA RAMADEVI AND 4 OTHERS — Telangana High Court (2022-09-02)
- MOHD. NIZAMUDDIN AND ANOTHER v. SYED JHAHANGIR HUSSAIN AND ANOTHER — Telangana High Court (2022-09-02)
- Sri Ramachandra Educational Institution, v. Smt. Ranjeev Acharya, IAS, — Telangana High Court (2022-08-26)
- BALLEM BHADRAMMA AND 3 OTHERS v. VELAGAPUDI RAMAKRISHNA AND ANOTHER — Telangana High Court (2022-08-26)
- Golconda Uma Devi v. Enti Manjula and 5 others — Telangana High Court (2022-08-26)