G. SHYAM PRASAD

1,319 recorded High Court judgment(s) · 2011–2020

Courts

Andhra Pradesh High Court

1319

DISPOSED OF NO COSTS	882
WITHDRAWN	128
DISMISSED AS INFRUCTUOUS	91
ALLOWED NO COSTS	75
DISMISSED NO COSTS	59
CLOSED NO COSTS	23
DISMISSED AS NON PROSECUTION	16
DISMISSED	13

M.Bhaskara Rao, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2020-09-07)
KONDAVEETI VENKATA NAGA SURESH BABU AND 2 OTHERS v. YADALA VENKATESWARLU — Andhra Pradesh High Court (2020-09-07)
SRI CHENNAKESAVASWAMY TEMPLE v. NARAYANAM VENKATA NARASIMHA CHARAYULU (DIED) AND 47 OTHERS — Andhra Pradesh High Court (2020-09-07)
Kapu Aditya v. Sri Kumar Vishwajeet, — Andhra Pradesh High Court (2020-09-07)
Borusu Manikyam v. Borusu Ramalakshmi — Andhra Pradesh High Court (2020-09-07)
Kakani Ratnam v. Adavi Kottu Meria — Andhra Pradesh High Court (2020-09-07)
D J PRASANNA BABURAO v. R S GANGA BHAVANI — Andhra Pradesh High Court (2020-09-07)
V. Vijaya Manohar v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2020-08-27)
G.L.Nagabhushanam, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2020-08-27)
SMT. R. PADMAVATHAMMA, CUDDAPAH AND 10 OTHERS v. GOVT. OF A.P. HYDERABAD AND 4 OTHERS — Andhra Pradesh High Court (2020-08-27)