G.S.SISTANI, . VINOD GOEL

387 recorded High Court judgment(s) · 2016–2024

Courts

Disposal nature

Recent judgments

• OM PRAKASH SHUKLA v. THE COMMISSIONER (INFORMATION) GOVT. OF MANIPUR & ORS — Delhi High Court (2024-08-30)
• HAWKERS ADHIKAR SURAKSHA SAMITI v. UNION OF INDIA AND ORS — Delhi High Court (2020-01-07)
• HARI SINGH RAWAT v. STATE — Delhi High Court (2018-03-08)
• VIJAY KUMAR v. STATE — Delhi High Court (2017-09-11)
• SANTAR PAL SINGH v. STATE OF NCT OF DELHI & ORS. — Delhi High Court (2017-08-03)
• ASHOK BIND v. STATE — Delhi High Court (2017-06-20)
• KALPANA SINGH v. ICICI BANK LTD. — Delhi High Court (2017-06-07)
• DELHI METRO RAIL CORPORATION LTD. v. DELHI AIRPORAT METRO EXPRESS PRIVATE LIMITED — Delhi High Court (2017-06-07)
• DILIP SINGH v. BORDER SECURITY FORCE & ANR. — Delhi High Court (2017-06-07)
• M/S OTIK HOTELS AND RESORTS PRIVATE LIMITED v. INDIAN RAILWAY CATERING AND TOURISM, CORPORATION LTD., — Delhi High Court (2017-06-07)