G.S.SISTANI, . V. KAMESWAR RAO

263 recorded High Court judgment(s) · 2017–2019

Courts

Disposal nature

Recent judgments

• KARAN SINGH AND ORS v. UNION OF INDIA AND ORS — Delhi High Court (2019-02-19)
• KRISHAN KUMAR JINDAL v. UNION OF INDIA AND ANR — Delhi High Court (2018-02-07)
• ATTAR SINGH & ORS. v. GOVT OF NCT OF DELHI — Delhi High Court (2018-01-19)
• SARVADAMAN SINGH OBEROI v. UOI AND ORS. — Delhi High Court (2018-01-17)
• PREM PAL SINGH v. NORTH DELHI MUNICIPAL CORPORATION & ANR — Delhi High Court (2017-12-22)
• RAJESH v. NDMC & ANR — Delhi High Court (2017-12-22)
• RELIANCE COMMUNICATIONS LIMITED v. ATC TELECOM INFRASTRUCTURE PRIVATE LTD & ANR — Delhi High Court (2017-12-21)
• DHOOM SINGH v. GOVT. OF NCT OF DELHI AND ORS. — Delhi High Court (2017-12-21)
• RAGHUBEER SINGH & ANR v. UNION OF INDIA & ORS — Delhi High Court (2017-12-21)
• SHYAMO v. GOVT OF NCT OF DELHI & ORS. — Delhi High Court (2017-12-20)