G.S.SISTANI, . SANGITA DHINGRA SEHGAL

1,679 recorded High Court judgment(s) · 2008–2024

Courts

Disposal nature

Recent judgments

• THE PR. COMMISSIONER OF INCOME TAX -4 v. GOODYEAR INDIA LIMITED — Delhi High Court (2024-12-17)
• JAI KUMAR v. THE GOVERNMENT OF NCT OF DELHI & ANR — Delhi High Court (2024-08-16)
• DHALLO DEVI AND ORS v. BANK OF BARODA AND ORS — Delhi High Court (2020-02-24)
• MOHAN KUMAR v. NDMC AND ORS. — Delhi High Court (2019-02-18)
• ASHWANI KUMAR SHARMA AND ORS v. N D M C — Delhi High Court (2018-12-04)
• KISHAN CHAND SAINI (SINCE DECEASED)THRO LRS v. UNION OF INDIA & ANR — Delhi High Court (2018-10-16)
• M/S ORCHID SALON SERVICES PVT LTD v. PRADYUMAN KUMAR AGGARWAL & ORS — Delhi High Court (2018-10-16)
• VIRENDER KUMAR v. THE LT. GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI & ORS — Delhi High Court (2018-10-16)
• PRAKASH DAGAR v. RING MIDWAY SECIOR SECONDARY SCHOOL & ORS — Delhi High Court (2018-10-16)
• SURENDER SINGH v. LT. GOVERNOR, NCT OF DELHI & ORS — Delhi High Court (2018-10-16)