G.S.SISTANI, . REKHA PALLI

43 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• MOHD RAIS v. SOUTH DELHI MUNICIPAL CORPORATION (SDMC) & ANR — Delhi High Court (2017-05-31)
• BHIM SEN v. SOUTH DELHI MUNICIPAL CORPORATION (SDMC) & ANR — Delhi High Court (2017-05-31)
• RAVI v. SOUTH DELHI MUNICIPAL CORPORATION (SDMC) & ANR — Delhi High Court (2017-05-31)
• RAJU SINGH v. NEW DELHI MUNICIPAL COUNCIL & ANR — Delhi High Court (2017-05-31)
• RAM CHANDER YADAV v. NEW DELHI MUNICIPAL COUNCIL — Delhi High Court (2017-05-31)
• SANJEEV KUMAR @ KALIA v. STATE — Delhi High Court (2017-05-30)
• WASIM AKRAM MALIK v. NATIONAL INVESTIGATION AGENCY — Delhi High Court (2017-05-30)
• MOHD SHAMIM v. STATE (GOVT OF NCT OF DELHI) & ORS — Delhi High Court (2017-05-29)
• MAIMO v. STATE (NCT OF DELHI) — Delhi High Court (2017-05-29)
• STATE OF NCT OF DELHI v. MAHENDER SAHNI — Delhi High Court (2017-05-29)