G.S.SISTANI, . JYOTI SINGH

445 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• VIDYA DEVI v. REGISTRAR CO-OPERATIVE SOCIETIES DELHI & ORS — Delhi High Court (2019-11-13)
• VIKRAM CHOPRA v. STATE & OTHERS — Delhi High Court (2019-09-26)
• UNION OF INDIA v. M/S VIDARBHA INDUSTRIES POWER LIMITED & ORS — Delhi High Court (2019-08-21)
• COAL INDIA LIMITED v. M/S VIDARBHA INDUSTRIES POWER LIMITED & ORS — Delhi High Court (2019-08-21)
• TRILOKI NATH CHAUDHARY v. HARI OVERSEAS (P) LTD — Delhi High Court (2019-08-20)
• M/S DESIGN DECISIONS INC THR.ANIL KUMAR v. YOGESH ARORA — Delhi High Court (2019-08-19)
• RESIDENTS OF BODAL GALI v. EAST DELHI MUNICIPAL CORPORATION — Delhi High Court (2019-08-19)
• VERTEX HOSPITALITY CO. PVT. LTD. v. JAMIA HAMDARD (DEEMED UNIVERSITY) — Delhi High Court (2019-08-19)
• VARAHA INFRA - JCEG (JV) v. NATIONAL HIGHWAY AUTHORITY OF INDIA AND ANR. — Delhi High Court (2019-08-14)
• NATIONAL PHARMACEUTICAL PRIC.A v. GARIMA SETH & ORS. — Delhi High Court (2019-08-14)