G.S.SISTANI, . G.P. MITTAL

38 recorded High Court judgment(s) · 2012–2017

Courts

Disposal nature

Recent judgments

• STATE v. MOHD.IQBAL — Delhi High Court (2013-09-09)
• STATE v. RAJ KUMAR@ DHANWANT & ORS — Delhi High Court (2013-09-02)
• STATE v. PREM SINGH @ FAUZI & ANR — Delhi High Court (2013-09-02)
• OM PARKASH v. STATE (NCT) OF DLEHI — Delhi High Court (2013-08-30)
• MANJEET SINGH v. STATE OF THE NCT OF DELHI — Delhi High Court (2013-08-30)
• NITIN KUMAR ARORA v. STATE (NCT) OF DELHI — Delhi High Court (2013-08-30)
• BARCLAYS BANK PLC v. ARUN GUPTA — Delhi High Court (2017-05-15)
• DHARMENDER v. STATE NCT OF DELHI — Delhi High Court (2014-05-05)
• GEETA LALWANI & ANR. v. STATE & ORS. — Delhi High Court (2013-09-19)
• STATE v. LALITA — Delhi High Court (2013-09-16)