G.S.SISTANI, . CHANDER SHEKHAR

213 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• FIROZ v. STATE OF NCT OF DELHI — Delhi High Court (2018-04-04)
• SANDEEP SINGH BHANDARI & ANR v. STATE (NCT OF DELHI) — Delhi High Court (2018-03-07)
• SUBHASH KUMAR v. STATE NCT OF DELHI — Delhi High Court (2017-12-11)
• KANTA PRASAD (PRESENTLY CONFINED IN JAIL) v. THE STATE GNCT OF DELHI — Delhi High Court (2017-11-20)
• SUNIL KUMAR v. STATE (NCT OF DELHI) — Delhi High Court (2017-10-31)
• CHANDERPAL @ CHANDERBHAN v. NORTH DELHI MUNICIPAL CORPORATION AND ANR — Delhi High Court (2017-10-17)
• MOHD ARIF KHAN v. COMMISSIONER OF POLICE AND ORS — Delhi High Court (2017-10-16)
• MOHD. JAHANGIR v. NORTH DELHI MUNICIPAL CORPORATION & ANR — Delhi High Court (2017-10-16)
• NANAK CHAND v. SOUTH DELHI MUNICIPAL CORPORATION & ORS — Delhi High Court (2017-10-16)
• NEETU SINGH & ORS v. THE STATE GOVT OF NCT OF DELHI & ORS — Delhi High Court (2017-10-16)