G.S.SISTANI, . ANUP JAIRAM BHAMBHANI

402 recorded High Court judgment(s) · 2016–2020

Courts

Disposal nature

Recent judgments

• LIFECARE INNOVATIONS PVT. LTD. v. UNION OF INDIA AND ANR. — Delhi High Court (2020-03-06)
• S CHELLAIAH & ORS v. NEW DELHI MUNICIPAL COUNCIL & ANR — Delhi High Court (2020-03-05)
• NATIONAL INSTITUTE OF MEDICAL SCIENCES AND RESEARCH, JAIPUR v. UNION OF INDIA AND ORS. — Delhi High Court (2020-03-04)
• DILBAGH SINGH v. DELHI TRANSPORT CORPORATION & ANR. — Delhi High Court (2020-03-04)
• DR. RAJESH YADAV AND ANR. v. UNION OF INDIA AND ORS. — Delhi High Court (2020-03-04)
• RAVI GARG v. UNION OF INDIA AND ORS. — Delhi High Court (2020-03-04)
• EX. CT. (DVR.) RAJ KUMAR v. COMMISSIONER OF POLICE AND ORS. — Delhi High Court (2020-02-25)
• RAKESH v. UNION OF INDIA AND ANR. — Delhi High Court (2020-02-24)
• NIRMALA MODI v. BDR BUILDERS & DEVELOPERS PVT LTD & ANR — Delhi High Court (2020-02-24)
• SOMDUTT v. UNION OF INDIA AND ANR. — Delhi High Court (2020-02-18)