G.S.SISTANI

1,432 recorded High Court judgment(s) · 2006–2018

Courts

Disposal nature

Recent judgments

• SIMRAN GUPTA v. HARSHWARDHAN GUPTA — Delhi High Court (2018-10-22)
• SANJAY KUMAR v. STATE (GOVT OF NCT OF DELHI) & ANR — Delhi High Court (2018-10-22)
• MAHINDRA LOGISTICS LTD. v. LT. GOVERNOR OF DELHI AND ANR. — Delhi High Court (2018-10-22)
• SURESH v. MUNICIPAL CORPORATION OF DELHI — Delhi High Court (2018-10-22)
• PRADEEP YADAV v. LATIKA GROVER — Delhi High Court (2018-10-22)
• BHUSHAN GUPTA AND ORS v. ISBT KASHMERE GATE AND ORS — Delhi High Court (2018-10-22)
• DELHIVERY SERVICES PVT. LTD. v. LT. GOVERONOR OF DELHI AND ANR. — Delhi High Court (2018-10-22)
• RAM PRASHAD v. DELHI JAL BOARD — Delhi High Court (2017-10-27)
• LODESTAR CHARITABLE & EDUCATIONAL SOCIETY v. DELHI DEVELOPMENT AUTHORITY & ANR — Delhi High Court (2017-06-07)
• VINOD BHARTI RAINA v. MEDICAL COUNCIL OF INDIA & ORS — Delhi High Court (2017-06-07)