G.S. SARRAF

30 recorded High Court judgment(s) · 2007–2013

Courts

Disposal nature

Recent judgments

• SOHANA RAM v. STATE and ANR — Rajasthan High Court (2013-05-06)
• SANJAY @ JAIPAL v. STATE — Rajasthan High Court (2007-03-16)
• NAWAB SHAYA v. STATE — Rajasthan High Court (2007-02-26)
• JAGDEV SINGH v. STATE and ANR. — Rajasthan High Court (2007-02-22)
• SURAJ v. STATE and ORS — Rajasthan High Court (2007-02-15)
• GULAB SINGH v. STATE — Rajasthan High Court (2007-02-12)
• ISHWAR SINGH v. BAGA RAM — Rajasthan High Court (2007-02-09)
• DHAN RAJ v. STATE and ANR. — Rajasthan High Court (2007-02-09)
• BHANWAR SINGH v. STATE — Rajasthan High Court (2007-02-08)
• RAKESH DANGI and ORS. v. STATE — Rajasthan High Court (2007-02-06)