LexG.S. PATEL, SHARMILA U. DESHMUKH
27 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 27 |
Disposal nature
| Disposed Off | 19 |
| DISPOSED OFF | 3 |
| Rejected | 2 |
| Allowed To be withdrawn | 1 |
| DISMISSED | 1 |
| DISPOSED AT ADMISSION STAGE | 1 |
Recent judgments
- SHARADA GYAN PEETH AND 2 ORS v. CENTRAL ORDNANCE DEPOT AND 2 ORS — Bombay High Court (2022-11-25)
- SMITA HARISHCHANDRA LANDGE v. THE STATE OF MAHARASHTRA, THR. EDUCATION DEPARTMENT, THR. ITS SECRETARY AND ORS. — Bombay High Court (2022-11-23)
- MISS. ZOYA IRAM NEHAL AHAMAD v. THE STATE COMMON ENTRANCE TEST CELL MAHARASHTRA AND ORS — Bombay High Court (2022-11-23)
- MR. NALINI N. NAYAK AND ORS. v. THE BANKING OMBUDSMAN AND ORS. — Bombay High Court (2022-11-23)
- SMITA HARISHCHANDRA LANDGE v. THE STATE OF MAHARASHTRA, THR. EDUCATION DEPARTMENT, THR. ITS SECRETARY AND ORS. — Bombay High Court (2022-11-23)
- RAJESHRI RAJENDRA DEOKAR AND ORS v. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION — Bombay High Court (2022-11-23)
- RAJESHRI RAJENDRA DEOKAR AND ORS v. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION — Bombay High Court (2022-11-23)
- RAJESHRI RAJENDRA DEOKAR AND ORS v. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION — Bombay High Court (2022-11-23)
- AAMIR ABDUL RAZAK TOHID ALIAS FURNITUREWALA v. UNION OF INDIA THROUGH THE GOVERNMENT PLEADER AND ANR — Bombay High Court (2022-11-23)
- RAJESHRI RAJENDRA DEOKAR AND ORS v. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION — Bombay High Court (2022-11-23)