G.S. PATEL, S.J. VAZIFDAR

252 recorded High Court judgment(s) · 2013–2017

Courts

Disposal nature

Recent judgments

• SANATAN JANARDHAN PATIL v. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION — Bombay High Court (2017-07-03)
• SANATAN JANARDHAN PATIL v. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION — Bombay High Court (2017-07-03)
• SMT. PRABHA GIRDHARILAL BOOB v. RAMESHCHANDRA S. LAKHOTIA AND 3 ORS. — Bombay High Court (2014-01-17)
• WALLMS (INDIA) AGRO PRODUCTS AND POWER LTD, ISLAMPUR AND ORS v. VASANTDADA SHETKARI SAHAKARI BANK LTD. SANGLI, THROUGH GENERAL MANAGER — Bombay High Court (2014-01-13)
• WALLMS (INDIA) AGRO PRODUCTS AND POWER LTD, ISLAMPUR AND ORS v. VASANTDADA SHETKARI SAHAKARI BANK LTD. SANGLI, THROUGH GENERAL MANAGER — Bombay High Court (2014-01-13)
• WALLMS (INDIA) AGRO PRODUCTS AND POWER LTD, ISLAMPUR AND ORS v. VASANTDADA SHETKARI SAHAKARI BANK LTD. SANGLI, THROUGH GENERAL MANAGER — Bombay High Court (2014-01-13)
• WALLMS (INDIA) AGRO PRODUCTS AND POWER LTD, ISLAMPUR AND ORS v. VASANTDADA SHETKARI SAHAKARI BANK LTD. SANGLI, THROUGH GENERAL MANAGER — Bombay High Court (2014-01-13)
• M/S. BLUE HEAVEN ESTATES PVT. LTD., THROUGH DIRECTOR, SHRI. K. M. TALERA v. SHRI. NITIN DATTATRAYA JAGTAP — Bombay High Court (2014-01-10)
• BRIAN HILLARY CASTELINO v. ABHYUDAYA CO-OPERATIVE BANK LTD. AND OTHERS — Bombay High Court (2014-01-10)
• SHRI. NITIN DATTATRYA JAGTAP v. PUNE MUNICIPAL CORPORATION AND ORS — Bombay High Court (2014-01-10)