G.S. PATEL,RETIRED JUDGE,REGISTRAR(JUDICIAL II FA)

22 recorded High Court judgment(s) · 2017–2018

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Courts

Bombay High Court

Disposal nature

Allowed To be withdrawn	12
Disposed Off	9
(unspecified)	1

Recent judgments

THE BRIHAN MUMBAI ELECTRIC SUPPLY and TRANSPORT v. MRS. NIRMALA JAYA SHAMA AND ORS. — Bombay High Court (2018-02-10)
MAHARASHTRA KRISHNA VALLEY DEVELOPMENT CORPORATIONTHROUGH ITS EXE.ENGINEER BHAMA ASKHED DAM DIVISIO v. MR. DATTU GOVIND SHINGOTE AND ORS. — Bombay High Court (2018-02-10)
BABU KHANDU POKHARKAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-02-10)
MAHARASHTRA KRISHNA VALLEY DEVELOPMENT CORPORATIONTHROUGH ITS EXE.ENGINEER BHAMA ASKHED DAM DIVISIO v. MR. SHANKAR RAMBHAU KUDEKAR AND ORS. — Bombay High Court (2018-02-10)
MAHARASHTRA KRISHNA VALLEY DEVELOPMENT CORPORATIONTHROUGH ITS EXE.ENGINEER BHAMA ASKHED DAM DIVISIO v. MR. SAKHARAM BHIKA JADHAV AND ORS. — Bombay High Court (2018-02-10)
MAHARASHTRA KRISHNA VALLEY DEVELOPMENT CORPORATIONTHROUGH ITS EXE.ENGINEER BHAMA ASKHED DAM DIVISIO v. MR. SUBHASH DAGADU KUDEKAR AND ORS. — Bombay High Court (2018-02-10)
MAHARASHTRA KRISHNA VALLEY DEVELOPMENT CORPORATIONTHROUGH ITS EXE.ENGINEER BHAMA ASKHED DAM DIVISIO v. MR. NARAYAN TUKARAM SHINGOTE AND ORS. — Bombay High Court (2018-02-10)
MAHARASHTRA KRISHNA VALLEY DEVELOPMENT CORPORATIONTHROUGH ITS EXE.ENGINEER BHAMA ASKHED DAM DIVISIO v. MR. KRISHNA MAHADEO JADHAV (DECEASED) LRS. MRS. LAXMIBAI KRISHNA JADHAV AND ORS. — Bombay High Court (2018-02-10)
MAHARASHTRA KRISHNA VALLEY DEVELOPMENT CORPORATIONTHROUGH ITS EXE.ENGINEER BHAMA ASKHED DAM DIVISIO v. MR. GOPALA MAHADU JADHAV (DECEASED) LRS. 1a. SURESH GOPALA JADHAV AND ORS. — Bombay High Court (2018-02-10)
MAHADU DAGDU SAWANT AND ANR. v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-02-10)