G.S. PATEL, . NEELA KEDAR GOKHALE

673 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• MOHD. SHAKIR ANSARI S/O MOHD ZAMA ANSARI AND ORS v. SLUM REHABILIATION AUTHORITY AND ORS — Bombay High Court (2024-04-15)
• MOHD. SHAKIR ANSARI S/O MOHD ZAMA ANSARI AND ORS v. SLUM REHABILITATION AUTHORITY AND ORS — Bombay High Court (2024-04-15)
• ALLANASONS PVT. LTD v. THE STATE OF MAHA. THR. GP AND ORS — Bombay High Court (2024-03-22)
• SANJAY CHEMICALS INDIA PVT. LTD v. THE STATE OF MAHARASHTRA THR THE DEPT. OF REGISTRATION AND STAMPS AND ORS — Bombay High Court (2024-03-22)
• RAMESH HOLARAM NARSINGHANI AND ANR v. ASST. SUPERINTENDENT OF LAND RECORD AND ORS. — Bombay High Court (2024-03-22)
• R NANDLAL AND SONS v. THE STATE OF MAHARASHTRA THR THE DEPT. OF REGISTRATION AND STAMPS AND ORS — Bombay High Court (2024-03-22)
• M/S. WAAREE ENERGIES LTD v. THE STATE OF MAHA. THR. MINISTRY REVENUE AND ORS — Bombay High Court (2024-03-22)
• MANGALAM ORGANICS LTD. v. THE STATE OF MAHARASHTRA AND 2 ORS. — Bombay High Court (2024-03-22)
• RAMESH HOLARAM NARSINGHANI AND ANR v. NARAYAN CHETANDAS SUNDARANI AND ORS — Bombay High Court (2024-03-22)
• AARTI INDUSTRIES LTD v. THE STATE OF MAHARASHTRA — Bombay High Court (2024-03-22)