LexG. S. PATEL, KUM. NUTAN D. SARDESSAI
167 recorded High Court judgment(s) · 2017–2017
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 167 |
Disposal nature
| Disposed of | 107 |
| Withdrawn | 18 |
| Dismissed | 14 |
| Rule made absolute | 10 |
| Rejected | 10 |
| Succeeds | 5 |
| Rejected at Admission Stage | 1 |
| Infructuos | 1 |
Recent judgments
- FAKEERSA NAIKODI @ FAKIRSA NAIKODI AND 3 ORS., v. UNION OF INDIA, THR. SECRETARY AND ANR., — Bombay High Court (2017-10-11)
- SHRI ANTHONY JOHN RODRIGUES,VARCA,SALCETE GOA. v. THE COMMISSIONER OF CUSTOMS AND ANR., — Bombay High Court (2017-10-11)
- SHRI ANTHONY JOHN RODRIGUES,VARCA,SALCETE GOA. v. THE COMMISSIONER OF CUSTOMS AND ANR., — Bombay High Court (2017-10-11)
- SHRI CIABRO ALEMAO v. THE COMMISSIONER OF CUSTOMS AND ANR. — Bombay High Court (2017-10-11)
- SHRIRAM RAVINDRA BUDE., v. STATE OF GOA, THR. CHIEF SECRETARY, GOVT. OF GOA AND 3 ORS., — Bombay High Court (2017-10-11)
- SAMIRA R. GAUNS., v. THE STATE OF GOA, THR. ITS CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2017-10-11)
- BAINA RAMPONKAR AND FISHING CANOE OWNERS SOCIETY, THR. ITS G.S. MOHAMMAD SAJIT SHAIKH AND ANR., v. THE UNION OF INDIA, THR. THE MINISTRY OF ENVIRONMENT., — Bombay High Court (2017-10-11)
- MANGESH RAMA NAIK., v. STATE OF GOA, THR. CHIEF SECRETARY AND 3 ORS., — Bombay High Court (2017-10-11)
- SERGIO DIAS., v. UNION OF INDIA AND ANR., — Bombay High Court (2017-10-11)
- SHRI CIABRO ALEMAO v. THE COMMISSIONER OF CUSTOMS AND ANR. — Bombay High Court (2017-10-11)