G.S. PATEL, . GAURI GODSE

183 recorded High Court judgment(s) · 2022–2023

Courts

Bombay High Court

183

Disposed Off	70
DISPOSED OFF	45
DISPOSED AT ADMISSION STAGE	18
WITHDRAWN	17
DISMISSED	17
Allowed To be withdrawn	5
Dismissed	3
DOES NOT SURVICE(MAIN MATTER DISPOSED OFF)	2

ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED v. MS. PRIYA KISHOR CHAUDHARY AND OTHERS — Bombay High Court (2023-01-17)
MRS. ANJALI VILAS DESHPANDE AND ORS. v. MRS. PRABHA RAJENDRA GUPTA AND ANR. — Bombay High Court (2022-11-18)
MADHAVRAO CHINTAMRANRAO PATWARDHAN (DECEASED) THR. L.R.S. GURUDAS P. SHANBHAG v. VIJAYSINGHRAO MADHAVRAO PATWARDHAN AND ORS. — Bombay High Court (2022-11-18)
MADHAVRAO CHINTAMRANRAO PATWARDHAN (DECEASED) THR. L.R.S. GURUDAS P. SHANBHAG v. VIJAYSINGHRAO MADHAVRAO PATWARDHAN AND ORS. — Bombay High Court (2022-11-18)
AAJAY ANIVASAY v. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD THR. EXECUTIVE ENGINEER PUNE — Bombay High Court (2022-11-17)
CHANJOTI B. NAG AND 3 ORS. v. MAHAVIR INFRAPROJECTS AND ORS. — Bombay High Court (2022-11-17)
CHANJOTI B. NAG AND 3 ORS. v. MAHAVIR INFRAPROJECTS AND 3 ORS. — Bombay High Court (2022-11-17)
KUMUD VAIDYA v. KAMAL PRASAD — Bombay High Court (2022-11-16)
MARITIME SERVICES PVT. LTD. AND ANR v. THEBOARD OF TRUSTEES OF THE PORT OF BOMBAY AND ORS. — Bombay High Court (2022-11-15)
FERRO-CONCRETE CONSTRUCTION(INDIA) PVT LTD AND 2 ORS v. STATE OF MAHARASHTRA AND 2 ORS — Bombay High Court (2022-11-15)