LexG. S. PATEL
133 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 133 |
Disposal nature
| Disposed of | 98 |
| Withdrawn | 13 |
| Delay condoned | 6 |
| Rejected | 6 |
| Dismissed | 4 |
| Allowed | 3 |
| Remanded | 1 |
| Dismissed for non prosecution | 1 |
Recent judgments
- SURESH G. RAMNANI THROUGH ATTORNEY REKHA GAWRI v. AURELIA ANA DE PIEDADE MIRANDA (EXPIRED) REP. BY LR'S AND 5 ORS., — Bombay High Court (2019-01-30)
- GAFFINO RESORTS AND MOTELS PVT. LTD. AND 5 ORS., v. SHEILA ANNE MCFARLANE THROUGH POWER OF ATTORNEY SALIM SHAIKH AND 2 ORS., — Bombay High Court (2018-08-21)
- GAFFINO RESORTS AND MOTELS PVT. LTD. AND 5 ORS., v. SHEILA ANNE MCFARLANE THROUGH POWER OF ATTORNEY SALIM SHAIKH AND 2 ORS., — Bombay High Court (2018-08-21)
- DULAJI Y. NAIK BORKAR., v. SANDEEP C. SHENVI BORKAR (DEC) THR. LRS AND 26 ORS., — Bombay High Court (2017-10-13)
- SHREERAJ ANTIBIOTICS, THR. ITS PROP., GAUTAM CHOPRA., v. GOA ANTIBIOTICS AND PHARMACEUTICALS LIMITED., — Bombay High Court (2017-10-12)
- CRYSTAL JOY EVELYN SEQUEIRA, REP. HEREIN BY HER POA, JOSEPH C.F. SEQUEIRA., v. HYDER HEZEK BUSHERI AND ANR., — Bombay High Court (2017-10-12)
- GOA ORE TRANSPORT PVT. LTD., REP. BY ITS AUT. REP. MUKESH MATHURADAS SAGLANI AND ANR., v. SESA GOA LTD., THR. ITS GENERAL MANAGER AND 2 ORS., — Bombay High Court (2017-10-12)
- ANGELA MELBA DA GAMA PINTO (DEC) REP. BY HIS LRS., v. ANNA RITA ROSALIA SULOCHANA VAS AND 6 ORS., — Bombay High Court (2017-10-06)
- ANTONIO FRANCISCO PAULO SOCORINA GUILHERME FERNANDES AND 2 ORS., v. DOMINICA FERNANDES., — Bombay High Court (2017-10-06)
- MR. SANJOY NARAYAN AND 4 ORS., v. JUSTICE SHRI FERDINO INACIO REBELLO THR. HIS POA SHRI MARIO PINTO ALMEIDA., — Bombay High Court (2017-10-06)