LexG.S. PATEL
12,554 recorded High Court judgment(s) · 2010–2024
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 12554 |
Disposal nature
| DISPOSED OFF | 6998 |
| Disposed Off | 1183 |
| ABSOLUTE | 1025 |
| WITHDRAWN | 839 |
| (unspecified) | 674 |
| DISMISSED | 470 |
| CONSENT TERM | 316 |
| Dismissed | 297 |
Recent judgments
- TAHER FAKHRUDDIN SAHEB ALIAS TAHERBHAI K QUTBUDDIN ALIAS TAHER BHAI QUTUBUDDIN v. MUFADDAL BURHANUDDIN SAIFUDDIN — Bombay High Court (2024-04-23)
- MARATHON ERA CO-OPERATIVE HOUSING SOCIETY LTD. v. THE COMPETENT AUTHORITY AND DISTRICT DY. REGISTRAR CO-OPERATIVE SOCIETIES MUMBAI CITY (1) AND 5 ORS — Bombay High Court (2024-04-18)
- FRICK INDIA LTD v. 1.ION EXCHANGE ENVIRO FARMS LTD AND ORS. — Bombay High Court (2024-04-18)
- MR. ANIL SIDDHAPPA @ SIDRAM KAMSHETTI v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2023-10-20)
- SHRI. BHAGWAN SHIVLING KENDALE (DECEASED) THROUGH HIS REP.1A. SMT. AVADABAI BHAGWAN KENDALE AND ORS v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2023-10-20)
- SHRI. BHAGWAN SHIVLING KENDALE (DECEASED) THROUGH HIS REP.1A. SMT. AVADABAI BHAGWAN KENDALE AND ORS v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2023-10-20)
- MR. ANIL SIDDHAPPA @ SIDRAM KAMSHETTI v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2023-10-20)
- SHRI.MOHAMMED WASIM ANSARI v. M/S.MALKANI CONSTRUCTION COMPANY — Bombay High Court (2023-01-16)
- YUNUS GAUSE KHAN v. BUILDTECH GLOBAL ASSOCIATES AND 5 ORS — Bombay High Court (2022-11-09)
- MUNICIPAL CORPORATION OF GREATER MUMBAI v. M/S. R. V. ANDERSON ASSOCIATES LIMITED — Bombay High Court (2022-10-21)